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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2) in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

(2)A candidate who desires to have his mark-sheet of the examination shall apply to the Board alongwith such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result of the examination.