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State of Gujarat - Section

Section 20 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015

20. Mark-sheet and rechecking of marks.

(1)A candidate, who desires to have his marks of the examination rechecked, may apply to the Board alongwith such fees as may be fixed by the Board for each paper within a period of fifteen days from the date of declaration of the final result of the examination.
(2)A candidate who desires to have his mark-sheet of the examination shall apply to the Board alongwith such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result of the examination.