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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(c) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(c)Other special schools. - The amount of grant-in-aid of training and technical schools, institutions for home, education classes and of other special form of teaching grants shall be fixed by the Director after a consideration of all the circumstances of the case.