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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(4) in West Bengal Electrical Licensing Rules, 2017

(4)Relevant working supervisory experience in generation, transmission and distribution companies or electrical installations including factory registered under the Factories Act, 1948 (63 of 1948) and mines and oil field as defined in the Mines Act, 1952 (35 of 1952), where more than 250 Kilo Watt (KW) of electrical load is connected or under a licensed electrical contractor, who has sufficient credentials on execution of related electrical jobs (copies of Work Orders on execution of relevant electrical jobs shall be produced).