Section 27 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
27. Board of Post Graduate Teaching and Research.
(1)There shall be a Board of Post-Graduate Teaching and Research to deal with all matters relating to Post-Graduate instruction and research in the various subjects taught in the University.(2)The constitution, powers and duties of the Board shall be such as may be prescribed by the Statutes.
