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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(1)There shall be a Board of Post-Graduate Teaching and Research to deal with all matters relating to Post-Graduate instruction and research in the various subjects taught in the University.