Section 10(1)(a) in The U.P. Shri Badrinath Temples Rules, 1940

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State of Uttar Pradesh - Subsection

Section 10(1)(a) in The U.P. Shri Badrinath Temples Rules, 1940

(a)the date for the receipt of nomination papers, not earlier than fourteen days from the date on which he sends the letter referred to in sub-rule (2) to the voters;

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State of Uttar Pradesh - Subsection

Section 10(1)(a) in The U.P. Shri Badrinath Temples Rules, 1940