Section 10(1) in The U.P. Shri Badrinath Temples Rules, 1940
(1)On receipt of a requisition from the Government the Returning Officer concerned shall, having regard to the time fixed by the Government under Rule 4, appoint-(a)the date for the receipt of nomination papers, not earlier than fourteen days from the date on which he sends the letter referred to in sub-rule (2) to the voters;(b)the date and time for scrutiny of nominations;(c)the date for the receipt of ballot papers if the results of nomination so necessitate; and(d)the date and time for the scrutiny and counting of votes.
