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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Biological Diversity Rules, 2017

(2)A casual vacancy of a non-government member in the Board shall be filled up by a fresh nomination and the person nominated to fill the vacancy shall hold office only for the remaining period of the term of the member in place of whom he is nominated.