Section 8 in Bihar Biological Diversity Rules, 2017
8. Filling up of vacancies of non-government members.
(1)A non-government member of the Board may resign his post at any time by giving in writing the resignation (under his hand) addressed to the Government and the seat of that member in the Board shall become vacant.(2)A casual vacancy of a non-government member in the Board shall be filled up by a fresh nomination and the person nominated to fill the vacancy shall hold office only for the remaining period of the term of the member in place of whom he is nominated.
