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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(I) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(I)To work out the scheduled drawal from NRLDC, total drawal schedule of the users will be reduced by: