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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(xviii) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xviii)"Service Line" means any electricity supply line to the consumer through which energy is or is intended to be supplied by the Board from distribution mains or directly from Board's installation (irrespective of the voltage) to one or more consumers;