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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of Jharkhand - Subsection

Section 214(1)(ii) in Civil Court Rules of the High Court of Judicature at Patna

(ii)The Rules shall come into force on the date of [publication] [Published in the Bihar Gazette, dated the 7th August, 1957 (vide notification no. 221-R, dated the 23rd July, 1957.] in the Bihar Gazette.