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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(e) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(e)It shall provided one laboratory of 30' x 30' with a preparation room, a sectional reference library and a sitting room for Laboratory staff with adequate number of work tables with gas, electrical; water and drainage connections. All laboratories shall also be provided with exhaust fans and fire extinguishers and separate fume cupboards wherever necessary.