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[Cites 0, Cited by 0] [Section 6(17)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(17)(iv) in Birsa Munda Tribal University Act, 2017

(iv)to make necessary arrangements for obtaining required accreditation from National Assessment and Accreditation Council (NAAC), Academic and Administrative Audit (AAA), National Board of Assessment (NBA), or any other such statutory accreditation agency constituted by the Central Government or the State Government, as the case may be;