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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(17) in Birsa Munda Tribal University Act, 2017

(17)to make provisions-
(i)for Physical Education, National Social Service, Chief Minister Shramdan Yojana. National Cadet Corps;
(ii)for sports and athletic activities;
(iii)for compliance of other academic, extra-curricular and co-curricular activities;
(iv)to make necessary arrangements for obtaining required accreditation from National Assessment and Accreditation Council (NAAC), Academic and Administrative Audit (AAA), National Board of Assessment (NBA), or any other such statutory accreditation agency constituted by the Central Government or the State Government, as the case may be;
(v)to comply with the directives/instructions of the State Government to the colleges and institutions and the University from time to time;