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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2)(v) in Bihar Home Guards Service Rules, 2005

(v)Promotion to the post of Havildar (Armourer) Grade I will be done as per seniority from fit Havildar (Armourers). Promotion to the post of Havildar (Clerk) Grade I and Havildar (instructor) Grade I will be done by seniority and fitness from the gradation list of Havildar (Clerk) and Havildar (Instructor. Promotion to the post ofHavildar(Driver) Grade I will be done fromHavildar(Driver).