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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Odisha - Subsection

Section 120(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(2)[ Copies of the Budget shall be issued to the members soon after the same as presented.] [Substituted vide O.L.A. Notification No. 18164-L.A. dated 18.9.1986 O.G.E. No. 1279 dated 18.9.1986.]