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State of Odisha - Section

Section 120 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

120. Presentation of Budget.

(1)The annual financial statement or the statement of the estimated receipts and expenditure of the State in respect of every financial year (hereinafter referred to as 'the Budget') shall be presented to the Assembly, on such day in the preceding financial year as the Governor may appoint.
(2)[ Copies of the Budget shall be issued to the members soon after the same as presented.] [Substituted vide O.L.A. Notification No. 18164-L.A. dated 18.9.1986 O.G.E. No. 1279 dated 18.9.1986.]
(3)There shall be no discussion of the Budget on the day it is presented to the Assembly.