Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(a) in East Kolkata Wetlands (Conservation and Management) Act, 2006

(a)the term of office and allowances of a nominated Member of the Authority under sub-section (1) of section 5;