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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)where there are on the Board more than one University departments represented by its Head the Head of such University department as may be determined by the Vice Chancellor shall be the Chairperson of the Board.