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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Punjab - Subsection

Section 90(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(1)A Zila Parishad shall meet as often as may be necessary:Provided that not more than three months shall be allowed to elapse between two successive meetings of the Zila Parishad.