Section 90 in Punjab Panchayat Samitis and Zila Parishads Act, 1961
90. Meetings and Quorum.-
(1)A Zila Parishad shall meet as often as may be necessary:Provided that not more than three months shall be allowed to elapse between two successive meetings of the Zila Parishad.(2)One-third of the Members of a Zila Parishad actually serving for the time being shall form a quorum at the meeting of the Zila Parishad.
