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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Telangana - Subsection

Section 93(2)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)part II of Form - XXXII completed in other respects and signed by the counting supervisor and also by the candidates or their election agents or their counting agents present; and