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[Cites 2, Cited by 1]

Himachal Pradesh High Court

Deepak Gupta vs . Aditya Negi & Ors. on 11 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Deepak Gupta vs. Aditya Negi & Ors.

COPC No.111 of 2019.

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11.03.2022 Present:- Mr. Jagdish Thakur, Advocate, as Amicus Curiae.

Mr. G.C.Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for the petitioner.

Mr. Vinod Thakur, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. K.D. Shreedhar, Senior Advocate with Ms. Shreya Chauhan, Advocate, for the NHAI.

Mr. Vivek Sharma, Advocate, for respondents No. 4 and 5.

Mr. Maan Singh, Advocate, for respondent No. 7. Mr. Naresh K. Gupta, Advocate, for respondent No. 9.

Mr. J.S. Bhogal, Senior Advocate with Ms. Srishti Verma, Advocate, for respondents No. 13 and 14. Mr. Bimal Gupta, Senior Advocate with Mr. Satish Shrama, Advocate, for applicants in Application under Order 1 Rule 10 CPC.

List on 16.03.2022 when the Consultant engaged by the State Government for seeking forest clearance shall personally remain present before this Court along with the relevant records.

(Tarlok Singh Chauhan) Judge 11th March, 2022.

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