Bombay High Court
Vasantrai Harilal Gohil And Anr vs Irb Infrastructure Developers Ltd. And ... on 2 April, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 187 OF 2021
Vasantrai Harilal Gohil And Anr. ....APPELLANT
V/S
Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT
WITH FIRST APPEAL NO. 103 OF 2020 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT As Irb Surat Dahisar Tollway Pvt. Ltd.
V/S Shri. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Mr. Piyush Raheja a/w Adv. Dimple Vora i/by Markand Gandhi & Co. for Page 1/2 ::: Uploaded on - 02/04/2024 ::: Downloaded on - 03/04/2024 20:55:07 ::: the Appellants in FA/187/2021 and for Respondent Nos. 1 to 2 in other First Appeals.
Mr. Yash Momaya a/w Mr. Pariket Shah for the Appellants in FA/148/2020.
Mr. Rohit Vaishya i/by YMK Legal for Appellants in FA/103/2020.
Ms. Gulnar Mistry a/w Rishir Daulat, Raj Adhia, Shruti Shirke i/by TRD Assoociates for Appellants in FA/1369/2019 CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 2nd April, 2024 P.C. :
S. O. to 29/04/2024 ( at 3.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 02/04/2024 ::: Downloaded on - 03/04/2024 20:55:07 :::