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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(4) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(4)The Government may cause a copy of the notification issued under sub-section (1) and a full report of any action taken to be laid before the Legislative Assembly as soon as may be after it is issued.