Section 189 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
189. Storing of oil and fuel underground.
- The employer shall ensure at a construction site of a building or other construction work that-(a)all oils, greases or fuels stored underground in excavation or tunneling work are kept in tightly sealed containers and in fire resistant areas at safe distances away from explosive and other flammable chemicals;(b)appropriate flameproof installation is used in such storage areas as specified in clause (a).
