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[Cites 0, Cited by 0] [Section 189] [Entire Act]

State of Rajasthan - Subsection

Section 189(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)all oils, greases or fuels stored underground in excavation or tunneling work are kept in tightly sealed containers and in fire resistant areas at safe distances away from explosive and other flammable chemicals;