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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(2)(i) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(i)[four persons] [Substituted by Act No. 31 of 1996.] nominated by the Chancellor from amongst the progressive agriculturists, of whom one shall be a woman;