Section 19(2) in Professor Jayashankar Telangana State Agricultural University Act, 1963
(2)[ The Board shall consist of the following members, namely:-Ex-Officio Members:(a)the Vice-Chancellor;(b)the Secretary to Government, Panchayat Raj Department;(c)the Director of Agriculture;(d)the Director of Animal Husbandry;(dd)[ the Secretary to Government, Finance Department.]Other Members:(e)one person nominated by the Chancellor from amongst the members of the Indian Council of Agricultural Research;(f)one person, who is in the opinion of the Chancellor a distinguished agricultural scientist, nominated by the Chancellor;(g)three persons from the Academic Council nominated by the Chancellor;(h)four persons nominated by the Chancellor from amongst the Members of the State Legislature and the Members of Parliament elected from the State of [Telangana] [Substituted by G.O.Ms.No.9, Agricultural & Cooperation (Agri.III) Department, dated 05.08.2014.];(i)[four persons] [Substituted by Act No. 31 of 1996.] nominated by the Chancellor from amongst the progressive agriculturists, of whom one shall be a woman;(j)one person nominated by the Chancellor from amongst the members of the State Chamber of Panchayat Raj;(k)[ two persons nominated by the Chancellor from among the Agro Industrialists and other entrepreneurs, including self employed graduates.] [Inserted by Act No. 31 of 1996.]
