Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Rules, 1961

(i)"Act" means the Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Rules, 1961 (Madras Act 33 of 1961);