Section 2 in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Rules, 1961
2. Definitions.
- In these rules, -(i)"Act" means the Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Rules, 1961 (Madras Act 33 of 1961);(ii)"Form" means a Form appended to these rules; and(iii)"section" means a section of the Act.
