Section 21(b) in The Taxation Laws (Amendment) Act, 2003
(b)in sub- section (4B), in clause (a), for the words" two- third per cent.", the words" one- half per cent." shall be substituted. CHAPTER IV AMENDMENT TO THE EXPENDITURE- TAX ACT, 1987 CHAPTER IV AMENDMENT TO THE EXPENDITURE- TAX ACT, 1987
