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Union of India - Section

Section 21 in The Taxation Laws (Amendment) Act, 2003

21. Amendment of section 34A.-

In section 34A of the Wealth- tax Act,-(a) in sub- section (3), for the words" eight per cent.", the words" six per cent." shall be substituted;
(b)in sub- section (4B), in clause (a), for the words" two- third per cent.", the words" one- half per cent." shall be substituted. CHAPTER IV AMENDMENT TO THE EXPENDITURE- TAX ACT, 1987 CHAPTER IV AMENDMENT TO THE EXPENDITURE- TAX ACT, 1987