Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Punjab - Subsection Section 70(2) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (2)A concession, the grant of which is not covered by these Regulations may not be given to any employee, except with the sanction of the Board.
