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State of Punjab - Section

Section 70 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

70. Grant of honorarium, special increments or other Concessions.

(1)Grant of honorarium will be as per Govt. instructions issued from time to time.
(2)A concession, the grant of which is not covered by these Regulations may not be given to any employee, except with the sanction of the Board.