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[Cites 0, Cited by 0] [Section 124(3)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(3)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)A Degree in Marine or Mechanical Engineering from a recognised University, or equivalent qualification in Mechanical Engineering recognised by the Institute of Engineers (India) as exempting from Secs. 'A' and 'B' of their Associate Membership Examination.