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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(2) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(2)The wall of the hut at the junction of the caves and wall shall in no place be less than 1.75 metres in height, measured from the top level of the plinth.