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State of Tamilnadu - Section

Section 24 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

24. Land utilisation and irrigation. - Extent of land cultivated.

(i)Extent of land: (a) wet (b) dry;
(ii)Net cultivated area: (a) wet (b) dry;
(iii)Gross cultivated area: (a) wet (b) dry;
(iv)Source of irrigation: (a) wells (b) tanks (c) channels (Length in Kilometre) (d) others;
(v)Tanks vested with panchayat union and village panchayats;
(vi)Number improved or desilted during the year, and expenditure incurred execution of Kudimaramat. Amount of excess Kudimaramat grant sanctioned by Government. Number of sources taken up for Kudimaramat, number completed and area covered, amount of Kudimaramat fees levied by panchayats.