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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(vi) in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

(vi)Number improved or desilted during the year, and expenditure incurred execution of Kudimaramat. Amount of excess Kudimaramat grant sanctioned by Government. Number of sources taken up for Kudimaramat, number completed and area covered, amount of Kudimaramat fees levied by panchayats.