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State of Uttar Pradesh - Section

Section 21 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

21. Combined List.

- When recruitment to the post of Auditors is to be made both by direct recruitment and by promotion, a combined list shall be prepared by entering the names of candidates from the lists prepared under rules 15 and 18 alternately, the first name being that of the candidate from the list prepared under rule 18.