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State of Tamilnadu - Section

Section 11 in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

11. Finance and Engineering Directors.

(1)The Finance Director shall be a person having practical experience in financial administration and in matters relating to finance and accounts, and the Engineering Director shall be a person qualified in engineering, having experience in water supply and sewerage systems.
(2)The Finance Director and,the Engineering Director shall hold office until the age of superannuation applicable under, or until their service is terminated pursuant to the terms and conditions determined under section