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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sandeep Kumar vs Hrtc & Another on 25 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

1 IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA Ex. Pet. No. 94 of 2023 in CWP No. 2450 of 2019 .

Decided on : 25.5.2023 Sandeep Kumar ...Petitioner Versus HRTC & another r to ...Respondents ____________________________________________________ Coram Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice.

Hon'ble Mr. Justice Virender Singh, Judge Whether approved for reporting? ________________________________________________ For the petitioner : Mr. Sat Prakash, Advocate.

For the respondents : Mr. Vikas Rajput, Advocate.

Per Tarlok Singh Chauhan, Acting Chief Justice (oral):

Notice. Mr. Vikas Rajput, Advocate appears and waives service of notice on behalf of respondents.
::: Downloaded on - 25/05/2023 20:32:43 :::CIS 2

2. The present petition is disposed of with a direction to the respondents to comply with the .

judgment dated 13.3.2020, passed by this Court in CWP No. 2450 of 2019, titled as, 'Sandeep Kumar vs. HRTC & another', within four weeks. The pending applications, if any, are also disposed of.

3. For compliance to come up on on 6.7.2023.

r (Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 25, 2023 Kalpana ::: Downloaded on - 25/05/2023 20:32:43 :::CIS