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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(3) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(3)Records shall be maintained by the Commissioner in respect of each of the concession holder in relation to which payments have been made to him under this Act.