Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(t) in Development Authority Bye-laws for Conservation of Heritage Sites

(t)'Preservation' means maintaining the fabric of a place in its existing state and retarding deterioration;