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Himachal Pradesh High Court

Rama Kanta vs . State Of H.P. & Another on 20 July, 2022

Bench: Sabina, Satyen Vaidya

Rama Kanta vs. State of H.P. & another .

CWP No. 3919 of 2022 20.7.2022 Present: Mr. Panku Chaudhary, Advocate, on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.

Learned counsel for the petitioner has submitted that on the last date, due to inadvertence, the case was sought to be tagged with CWP No. 1002 of 2022. In fact, CWP No.1002 of 2022 is a decided matter and relates to different issue.

Delinked from CWP No. 1002 of 2022.

Learned State counsel seeks time to file reply.

List again on 7.9.2022.

(Sabina) Judge (Satyen Vaidya) Judge 20th July, 2022 (kck) ::: Downloaded on - 20/07/2022 20:08:11 :::CIS