Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(a) in Rajasthan Petroleum State and Subordinate Service Rules, 2012 (a)all persons holding substantively the post(s) specified in the Schedule-I and Schedule-II, as the case may be, on the date of commencement of these rules;
