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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(iv) in The Punjab Excise Fiscal Orders, 1932

(iv)[] [Substituted by Haryana Notification No. S.O.40/P.A.I/1914/Ss. 31 and 32/2006 dated 31.3.2006.] The excise duty of Indian Made Foreign Liquor shall be Rs. 25.00 per proof litre and Rs. 32.25 per proof litre when issued to troops through Canteen Stores Stores Department or the Para Military Forces.] [Substituted by Haryana Notification No. S.O.28/P.A.1/1914/Ss. 31 and 32/2005. dated 31.3.2005.]