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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(5) in West Bengal Electrical Licensing Rules, 2017

(5)For the betterment of service to the society, the new Contractor's license shall be checked and at the time of passing or approval of new Contractor licence or new assignment as the case may be, personal appearance of Contractor and his Supervisor shall be mandatory before the Working Committee or Full Board of the Board.